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Sunil Kumar vs State Of U P Thr.Prin Secy Housing ...
2013 Latest Caselaw 1323 ALL

Citation : 2013 Latest Caselaw 1323 ALL
Judgement Date : 25 April, 2013

Allahabad High Court
Sunil Kumar vs State Of U P Thr.Prin Secy Housing ... on 25 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2662 of 2009
 

 
Petitioner :- Sunil Kumar
 
Respondent :- State Of U P Thr.Prin Secy Housing Govt Of Up Civil Sectt.Lk
 
Petitioner Counsel :- Anand Dubey
 
Respondent Counsel :- C.S.C.,Ajaay Kumar Singh,Anuj Kudesia
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of learned counsel for the petitioner.

List in the next cause list.

Order Date :- 25.4.2013

SKS

 

 

 
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