Mohammad Jameel And Ors. vs Smt.Sarwar Jahan And Ors.
2013 Latest Caselaw 1322 ALL

Citation : 2013 Latest Caselaw 1322 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Mohammad Jameel And Ors. vs Smt.Sarwar Jahan And Ors. on 25 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 10338 of 2013
 

 
Petitioner :- Mohammad Jameel And Ors.
 
Respondent :- Smt.Sarwar Jahan And Ors.
 
Petitioner Counsel :- Mohammad Hisham Qadeer,M.A.Qadeer
 
Respondent Counsel :- T.A.Khan
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioners states that he has filed rejoinder affidavit on 24.4.2013 in the Registry. The same is not on record. Office is directed to place the same on record and list the matter in the next cause list.

Till the next date of listing, interim order shall continue.

Order Date :- 25.4.2013

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