Citation : 2013 Latest Caselaw 1319 ALL
Judgement Date : 25 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- MISC. SINGLE No. - 2713 of 2013 Petitioner :- Milki Ram Respondent :- Chief Judicial Magistrate, Distt. Court Bahraich & Another Petitioner Counsel :- Anoop Prakash Awasthi Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Let the file of Criminal Misc. Case No.357 of 2000, Bramha Dutt v. State of U.P., under Section 482 of the Code of Criminal Procedure, be attached alongwith this case, because it appears that this court has already adjudicated on the issues raised before this court in writ jurisdiction and contention of the petitioner was rejected.
List after two weeks.
Order Date :- 25.4.2013
A.Nigam
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