Pancham Lal And Another vs State Of U.P. And Others
2013 Latest Caselaw 1301 ALL

Citation : 2013 Latest Caselaw 1301 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Pancham Lal And Another vs State Of U.P. And Others on 24 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - B No. - 49435 of 2009
 

 
Petitioner :- Pancham Lal And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.K. Yadav,B.L.Verma
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh,U.K. Yadav
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list. Till then, interim order shall continue.

Order Date :- 24.4.2013

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