Sazida Begam vs State Of U.P. Thru Secy. Education ...
2013 Latest Caselaw 1300 ALL

Citation : 2013 Latest Caselaw 1300 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Sazida Begam vs State Of U.P. Thru Secy. Education ... on 24 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7922 of 2006
 

 
Petitioner :- Sazida Begam
 
Respondent :- State Of U.P. Thru Secy. Education & 3 Ors.
 
Petitioner Counsel :- Sanjai Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

As prayed on behalf of the petitioner, list in the next cause list.

Order Date :- 24.4.2013

SKS

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