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Sirtaj Ali Alias Of Mohammad Ali vs State Of U.P. And Others
2013 Latest Caselaw 1291 ALL

Citation : 2013 Latest Caselaw 1291 ALL
Judgement Date : 24 April, 2013

Allahabad High Court
Sirtaj Ali Alias Of Mohammad Ali vs State Of U.P. And Others on 24 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 1121 of 2012
 

 
Petitioner :- Sirtaj Ali Alias Of Mohammad Ali
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Aftab Ahmad
 
Respondent Counsel :- Manish Kumar
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for two days' time to file steps.

Steps be filed within two days and notice be issued to respondents, returnable in four weeks.

Order Date :- 24.4.2013

A.Nigam

 

 

 
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