Dheeraj Mal Patel vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 1284 ALL

Citation : 2013 Latest Caselaw 1284 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Dheeraj Mal Patel vs State Of U.P.& 6 Ors. on 24 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 21216 of 2013
 

 
Petitioner :- Dheeraj Mal Patel
 
Respondent :- State Of U.P.& 6 Ors.
 
Petitioner Counsel :- A.P.S.Rathor,U.S.Singh Rathor
 
Respondent Counsel :- C.S.C.,R.P.Shukla
 

 
Hon'ble Rajes Kumar,J.

Sri R.P. Shukla, learned counsel for the B.S.A. is directed to file counter affidavit within two weeks.

List in the week commencing 13.5.2013.

Order Date :- 24.4.2013

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