U.P. Power Corporation ... vs Presiding Officer And Another
2013 Latest Caselaw 1276 ALL

Citation : 2013 Latest Caselaw 1276 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

U.P. Power Corporation ... vs Presiding Officer And Another on 24 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 1311 of 2003
 

 
Petitioner :- U.P. Power Corporation Adhishashi Abhiyanta Vidyut
 
Respondent :- Presiding Officer And Another
 
Petitioner Counsel :- R.K. Srivastava,Amit Singh Bhadauria
 
Respondent Counsel :- C.S.C.,Anurag Srivastava,Savita Jain,Sharad Pathak
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Ms. Savita Jain, one of the learned counsel for the respondents.

Order Date :- 24.4.2013

SKS

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