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Gopal & Others vs Ram Patti Devi & Others
2013 Latest Caselaw 1273 ALL

Citation : 2013 Latest Caselaw 1273 ALL
Judgement Date : 24 April, 2013

Allahabad High Court
Gopal & Others vs Ram Patti Devi & Others on 24 April, 2013
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 163 of 2001
 

 
Appellants :- Gopal & Others
 
Respondent :- Ram Patti Devi & Others
 
Appellants Counsel :- R.S.Verma,I.P.Singh
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri I.P.Singh, learned counsel for the appellants.

Put up tomorrow.

Dt. 24.4.2013

PS-(163)/01

 

 

 
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