Smt. Rama Devi vs Union Of India Thru Secy. Tele ...
2013 Latest Caselaw 127 ALL

Citation : 2013 Latest Caselaw 127 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Smt. Rama Devi vs Union Of India Thru Secy. Tele ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3502 of 2008
 

 
Petitioner :- Smt. Rama Devi
 
Respondent :- Union Of India Thru Secy. Tele Communication & 3 Ors.
 
Petitioner Counsel :- A.P. Singh,Ashish Kumar Srivastava,Bhupendra Singh Chauhan
 
Respondent Counsel :- A.S.G.,Mahendra Singh Pawar
 

 
Hon'ble Pankaj Mithal,J.

List again showing the name of Sri Kaushik Chatterji as counsel for Union of India.

Order Date :- 2.4.2013

SKS

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