Jagdish Bahadur Singh vs State Of U.P.Through ...
2013 Latest Caselaw 1266 ALL

Citation : 2013 Latest Caselaw 1266 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Jagdish Bahadur Singh vs State Of U.P.Through ... on 24 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5390 of 2001
 

 
Petitioner :- Jagdish Bahadur Singh
 
Respondent :- State Of U.P.Through Secy.Education And 5 Ors.
 
Petitioner Counsel :- H.G.S.Parihar,Sampuranand
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Adjourned on the request of learned counsel for the petitioner.

Order Date :- 24.4.2013

SKS

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