Raj Nath vs Up Zila Adhikari And Another
2013 Latest Caselaw 1254 ALL

Citation : 2013 Latest Caselaw 1254 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Raj Nath vs Up Zila Adhikari And Another on 24 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 18559 of 2013
 

 
Petitioner :- Raj Nath
 
Respondent :- Up Zila Adhikari And Another
 
Petitioner Counsel :- S.C. Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Satish Chandra Shukla, Sub-Divisional Magistrate, Tehsil Shahganj, District Jaunpur filed affidavit today. The same may be placed on record. Sri S.C. Tripathi, learned counsel for the petitioner prays that the matter may be taken up on Monday (29.4.2013).

Put up on Monday (29.4.2013) before the appropriate Bench. On the said date, the Sub-Divisional Magistrate, Tehsil Shahganj, District Jaunpur shall remain present.

Order Date :- 24.4.2013

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