Abhishek Prabhakar Awasthi S/O ... vs The New India Assurance Company ...
2013 Latest Caselaw 1252 ALL

Citation : 2013 Latest Caselaw 1252 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Abhishek Prabhakar Awasthi S/O ... vs The New India Assurance Company ... on 24 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7179 of 2009
 

 
Petitioner :- Abhishek Prabhakar Awasthi S/O Sri Ram Shanker Awasthi
 
Respondent :- The New India Assurance Company Limited And Others
 
Petitioner Counsel :- Ravi Nath Tilhari
 
Respondent Counsel :- Jitendra Narain Mishra
 

 
Hon'ble Pankaj Mithal,J.

As prayed, list in the next cause list.

Order Date :- 24.4.2013

SKS

Download the LatestLaws.com Mobile App