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Smt.Saira Bano (U/S 407 ) vs Chief Judicial Magistrate ...
2013 Latest Caselaw 1248 ALL

Citation : 2013 Latest Caselaw 1248 ALL
Judgement Date : 24 April, 2013

Allahabad High Court
Smt.Saira Bano (U/S 407 ) vs Chief Judicial Magistrate ... on 24 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1546 of 2004
 

 
Petitioner :- Smt.Saira Bano (U/S 407 )
 
Respondent :- Chief Judicial Magistrate Pratapgarh And 2 Ors.
 
Petitioner Counsel :- Rajesh Pandey,Neeraj Sahu,S.H. Ibrahim
 
Respondent Counsel :- Govt.Advocate,Mustafa Khan
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel for respondent no.3 is not available.

List on 07.5.2013.  However, this shall be the last opportunity and no further adjournment would be given.

Interim order to continue till the next date of listing.

Order Date :- 24.4.2013

A.Nigam

 

 

 
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