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Brajesh Singh @ Mithai Lal vs State Of U.P.
2013 Latest Caselaw 1243 ALL

Citation : 2013 Latest Caselaw 1243 ALL
Judgement Date : 24 April, 2013

Allahabad High Court
Brajesh Singh @ Mithai Lal vs State Of U.P. on 24 April, 2013
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10989 of 2013
 

 
Petitioner :- Brajesh Singh @ Mithai Lal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Birendra Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is second bail application moved by the applicant before this Court.

The first bail application was rejected by Hon'ble Ramesh Sinha, J. vide His order dated 15.01.2013.

List along with the record of first bail application in the next cause list before the appropriate Court.

Order Date :- 24.4.2013

M/A.

 

 

 
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