Ram Veer Prasad & Others vs U.P.Jal Nigam & Others
2013 Latest Caselaw 1207 ALL

Citation : 2013 Latest Caselaw 1207 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Ram Veer Prasad & Others vs U.P.Jal Nigam & Others on 23 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4158 of 1996
 

 
Petitioner :- Ram Veer Prasad & Others
 
Respondent :- U.P.Jal Nigam & Others
 
Petitioner Counsel :- Virendra Prasad
 
Respondent Counsel :- Kapil Dev,I.P. Singh
 

 
Hon'ble Pankaj Mithal,J.

On the personal request made on behalf of learned counsel for the petitioners list after three weeks.

Order Date :- 23.4.2013

SKS

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