Smt. Jyoti Baheliya vs State Of U.P. & Ors.
2013 Latest Caselaw 1200 ALL

Citation : 2013 Latest Caselaw 1200 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Smt. Jyoti Baheliya vs State Of U.P. & Ors. on 23 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 165 of 2012
 

 
Petitioner :- Smt. Jyoti Baheliya
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Ram Chandra Dwivedi,Shashi Kant Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

List on 30.4.2013.

Let steps be filed today itself to serve respondent nos.2 and 3 through the Chief Judicial Magistrate, Lucknow.

State is directed to ensure compliance of order dated 16.4.2013.

Order Date :- 23.4.2013

A.Nigam

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