Ravi Shankar Mishra vs District Inspector Of School ...
2013 Latest Caselaw 1193 ALL

Citation : 2013 Latest Caselaw 1193 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Ravi Shankar Mishra vs District Inspector Of School ... on 23 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 655 of 1994
 

 
Petitioner :- Ravi Shankar Mishra
 
Respondent :- District Inspector Of School Raebareli & Others
 
Petitioner Counsel :- R B S Rathore,Ramesh Pandey,S.S.Chauhan
 
Respondent Counsel :- C S C
 

 
Hon'ble Pankaj Mithal,J.

As prayed, list in the next week.

Order Date :- 23.4.2013

SKS

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