Prem Lata vs State Of U.P. And Another
2013 Latest Caselaw 1184 ALL

Citation : 2013 Latest Caselaw 1184 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Prem Lata vs State Of U.P. And Another on 23 April, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10726 of 2013
 

 
Petitioner :- Prem Lata
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Ashwani Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Heard learned counsel for the applicant and perused the impugned order.

Notice on behalf of opposite party no. 1 has been accepted by learned A.G.A. Issue notice to opposite party no. 2 returnable within four weeks.

List before the appropriate Court after four weeks.

Order Date :- 23.4.2013

M/A.

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