Sabir Husain vs University Of Lucknow & Others
2013 Latest Caselaw 117 ALL

Citation : 2013 Latest Caselaw 117 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Sabir Husain vs University Of Lucknow & Others on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5614 of 1996
 

 
Petitioner :- Sabir Husain
 
Respondent :- University Of Lucknow & Others
 
Petitioner Counsel :- J.N.Mathur
 
Respondent Counsel :- U. Chandra
 

 
Hon'ble Pankaj Mithal,J.

In this petition despite order dated 16.12.1996 no counter affidavit has been filed.

Sri S.P. Shukla, learned counsel appearing for the University is directed to file counter affidavit within three weeks and no more.

List this petition on the expiry of the above period showing the name of Sri S.P. Shukla as counsel for respondents no. 1,2 and 3.

Learned Standing counsel would communicate this order to Sri S.P. Shukla for doing the needful.

Order Date :- 2.4.2013

SKS

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