Raj Kumar Goswami & Others vs U.P. Jal Nigam, Lko. & Others
2013 Latest Caselaw 1157 ALL

Citation : 2013 Latest Caselaw 1157 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Raj Kumar Goswami & Others vs U.P. Jal Nigam, Lko. & Others on 22 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4600 of 1996
 

 
Petitioner :- Raj Kumar Goswami & Others
 
Respondent :- U.P. Jal Nigam, Lko. & Others
 
Petitioner Counsel :- S.P. Dubey
 
Respondent Counsel :- Kapil Deo
 

 
Hon'ble Pankaj Mithal,J.

Disposed of.

For orders see order of date passed on the Service Single No. 614 of 1996.

Order Date :- 22.4.2013

SKS

Download the LatestLaws.com Mobile App