Smt.Manisha Throu Its Husband Sri ... vs State Of U.P.Throu ...
2013 Latest Caselaw 1156 ALL

Citation : 2013 Latest Caselaw 1156 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Smt.Manisha Throu Its Husband Sri ... vs State Of U.P.Throu ... on 22 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 124 of 2013
 

 
Petitioner :- Smt.Manisha Throu Its Husband Sri Vikram Singh
 
Respondent :- State Of U.P.Throu Prin.Secy.Deptt.Of Home Lko.And Ors.
 
Petitioner Counsel :- Praveen Kumar Tripathi,Pradeep Kumar Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner.

List on 25.4.2013. Last opportunity.

Order Date :- 22.4.2013

A.Nigam

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