Anand Sen Yadav (At: 02:00 P.M.) vs State Of U.P.
2013 Latest Caselaw 1154 ALL

Citation : 2013 Latest Caselaw 1154 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Anand Sen Yadav (At: 02:00 P.M.) vs State Of U.P. on 22 April, 2013

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CRIMINAL APPEAL No. - 1061 of 2011
 

 
Petitioner :- Anand Sen Yadav (At: 02:00 P.M.)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.B.S. Rathore,K.K. Singh,Nisar Ahmad
 
Respondent Counsel :- Govt. Advocate,Mahmood Alam
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Allowed vide our order of date passed on separate sheets, contained in Criminal Appeal No.1055 of 2011.

Order Date :- 22.4.2013

MH/-

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