Smt.Shamim Fatima vs Smt. Mahmood Fatima
2013 Latest Caselaw 1152 ALL

Citation : 2013 Latest Caselaw 1152 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Smt.Shamim Fatima vs Smt. Mahmood Fatima on 22 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 759 of 1996
 

 
Petitioner :- Smt.Shamim Fatima
 
Respondent :- Smt. Mahmood Fatima
 
Petitioner Counsel :- K.C. Saxena,H.M.Srivastava,Neeraj Sriastava,R.K.Gupta
 
Respondent Counsel :- G.N. Verma,Ch.Subhash Kr. Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Heard Sri H.M. Srivastava, learned counsel for the appellant and Ch. Subhash Kumar Srivastava, learned counsel appearing for the respondent.

As prayed, put up on 25.4.2013.

Order Date :- 22.4.2013

P.P.

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