Saroj Kumar @ Pintu vs State Of U.P.
2013 Latest Caselaw 1149 ALL

Citation : 2013 Latest Caselaw 1149 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Saroj Kumar @ Pintu vs State Of U.P. on 22 April, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 6103 of 2011
 

 
Petitioner :- Saroj Kumar @ Pintu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Manoj Kumar Srivastava,Atul Shukla,Ghazanfar Abbas,Pankaj Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed by learned counsel for the appellant he is permitted to file a rejoinder affidavit.

List immediately thereafter.

Order Date :- 22.4.2013

Priyanka

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