Manoj vs State Of U.P.
2013 Latest Caselaw 1148 ALL

Citation : 2013 Latest Caselaw 1148 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Manoj vs State Of U.P. on 22 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19771 of 2012
 

 
Petitioner :- Manoj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.K. Tiwari,Sadhu Sharan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this application.

List this matter in the next cause list.

Order Date :- 22.4.2013

Monika

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