Satish Chandra Shukla Advocate vs Shri Kashi Nath Civil Judge (J.D.) ...
2013 Latest Caselaw 1137 ALL

Citation : 2013 Latest Caselaw 1137 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Satish Chandra Shukla Advocate vs Shri Kashi Nath Civil Judge (J.D.) ... on 22 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 2386 of 2009
 

 
Petitioner :- Satish Chandra Shukla Advocate
 
Respondent :- Shri Kashi Nath Civil Judge (J.D.) North Sultanpur
 
Petitioner Counsel :- S.C.Shukla (Inperson )
 
Respondent Counsel :- G.A.,Rajesh Verma
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list this case on 01.5.2013.

Order Date :- 22.4.2013

A.Nigam

Download the LatestLaws.com Mobile App