Rahees vs State Of U.P.
2013 Latest Caselaw 1135 ALL

Citation : 2013 Latest Caselaw 1135 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Rahees vs State Of U.P. on 22 April, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 6248 of 2010
 

 
Petitioner :- Rahees
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Manoj Kumar,Brijendra Kumar Ojha,Govind Saran Hajela
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Counter affidavit filed by AGA is taken on record.

Office is directed to list all the four cases together in the next cause list.

Order Date :- 22.4.2013

Priyanka

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