Jagdamba Prasad & Another vs Commissioner Women'S ...
2013 Latest Caselaw 1109 ALL

Citation : 2013 Latest Caselaw 1109 ALL
Judgement Date : 18 April, 2013

Allahabad High Court

Jagdamba Prasad & Another vs Commissioner Women'S ... on 18 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 2896 of 1992
 

 
Petitioner :- Jagdamba Prasad & Another
 
Respondent :- Commissioner Women'S Compensation Sitapur And Another
 
Petitioner Counsel :- R K Sharma
 
Respondent Counsel :- J C Srivastava,Anil Kr.Verma
 

 
Hon'ble Pankaj Mithal,J.

Petitioner No. 1/3 Smt. Tejeshwani had died on 8.9.2012. Her two sons Gargi Prasad Misra and Devi Prasad Misra are already on record as petitioners no. 1/1 and 1/2.

In view of the above, let the endorsement be made before the name of petitioner no. 1/3 that she is dead and that she is represented by petitioners no. 1/1 and 1/2.

Application no. 36792 of 2013 is allowed.

Order Date :- 18.4.2013

SKS

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