Vinay Shankar Chaturvedi vs District Inspector Of School ...
2013 Latest Caselaw 1107 ALL

Citation : 2013 Latest Caselaw 1107 ALL
Judgement Date : 18 April, 2013

Allahabad High Court

Vinay Shankar Chaturvedi vs District Inspector Of School ... on 18 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7666 of 1993
 

 
Petitioner :- Vinay Shankar Chaturvedi
 
Respondent :- District Inspector Of School Gonda And Another
 
Petitioner Counsel :- K N Misra
 
Respondent Counsel :- C S C
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri K.N. Mishra, Advocate.

Order Date :- 18.4.2013

SKS

Download the LatestLaws.com Mobile App