Ratan Singh vs U.P.State Agro Industrial ...
2013 Latest Caselaw 1103 ALL

Citation : 2013 Latest Caselaw 1103 ALL
Judgement Date : 18 April, 2013

Allahabad High Court

Ratan Singh vs U.P.State Agro Industrial ... on 18 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5813 of 1996
 

 
Petitioner :- Ratan Singh
 
Respondent :- U.P.State Agro Industrial Corpn.Ltd.& Others
 
Petitioner Counsel :- S.B.Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri S.B. Pandey, learned counsel for the petitioner.

Order Date :- 18.4.2013

SKS

Download the LatestLaws.com Mobile App