Surendra Dutt Pandey vs State Of U.P.Through Secretary ...
2013 Latest Caselaw 1068 ALL

Citation : 2013 Latest Caselaw 1068 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Surendra Dutt Pandey vs State Of U.P.Through Secretary ... on 17 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4738 of 1992
 

 
Petitioner :- Surendra Dutt Pandey
 
Respondent :- State Of U.P.Through Secretary Education And 2 Ors
 
Petitioner Counsel :- Raghvendra Kumar Singh
 
Respondent Counsel :- C.S.C.,Meena Asthana
 

 
Hon'ble Pankaj Mithal,J.

Counter affidavit is not on the file of the learned Standing counsel. He may get it reconstituted.

List in the next cause list.

Order Date :- 17.4.2013

SKS

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