Krishna Pal vs State Of U.P. And 3 Others
2013 Latest Caselaw 1066 ALL

Citation : 2013 Latest Caselaw 1066 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Krishna Pal vs State Of U.P. And 3 Others on 17 April, 2013

Bench: Shashi Kant Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10339 of 2013
 

 
Petitioner :- Krishna Pal
 
Respondent :- State Of U.P. And 3 Others
 
Petitioner Counsel :- Jagdish Prasad Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

List after three months.

Order Date :- 17.4.2013

MLK

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