Jhothu vs The State Of U.P And Ors.
2013 Latest Caselaw 1063 ALL

Citation : 2013 Latest Caselaw 1063 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Jhothu vs The State Of U.P And Ors. on 17 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 407 CR.P.C. No. - 39 of 2013
 

 
Petitioner :- Jhothu
 
Respondent :- The State Of U.P And Ors.
 
Petitioner Counsel :- Manoj Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the applicant.

List this case after one week.

Order Date :- 17.4.2013

A.Nigam

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