Ajai Bhan Singh vs State Of U.P.Through Secy. ...
2013 Latest Caselaw 1062 ALL

Citation : 2013 Latest Caselaw 1062 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Ajai Bhan Singh vs State Of U.P.Through Secy. ... on 17 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1372 of 2003
 

 
Petitioner :- Ajai Bhan Singh
 
Respondent :- State Of U.P.Through Secy. Technical Education Lko.& Ors.
 
Petitioner Counsel :- D.N.Tripathi
 
Respondent Counsel :- C.S.C.,N.K.Seth,Sudeep Seth
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner has requested for adjournment.

There is illness of Sri Manik Sinha, learned counsel for the respondents.

In view of the above, list in the next cause list.

Order Date :- 17.4.2013

SKS

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