Banney Khan vs Smt. Gulab Rani
2013 Latest Caselaw 1060 ALL

Citation : 2013 Latest Caselaw 1060 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Banney Khan vs Smt. Gulab Rani on 17 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 1470 of 1991
 

 
Petitioner :- Banney Khan
 
Respondent :- Smt. Gulab Rani
 
Petitioner Counsel :- Shashi Nandan,A.N.Bhargawa,Ajay Senger,Chaudhary Subhash Kumar,P.K. Srivastava
 
Respondent Counsel :- Pradeep Chandra
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Recall Application No.279753 of 2006

List revised. None appears to press the application.

The application is rejected for want of prosecution.

Order Date :- 17.4.2013

P.P.

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