Smt.Kundala Singh vs State Of U.P.Through Secy ...
2013 Latest Caselaw 1059 ALL

Citation : 2013 Latest Caselaw 1059 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Smt.Kundala Singh vs State Of U.P.Through Secy ... on 17 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 233 of 2005
 

 
Petitioner :- Smt.Kundala Singh
 
Respondent :- State Of U.P.Through Secy Secondery Education
 
Petitioner Counsel :- Sanjay Misra
 
Respondent Counsel :- C.S.C.,Shailendra Kumar Singh,Yogita Chandra
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri Sanjay Misra, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 17.4.2013

SKS

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