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Tejpal Singh vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 1053 ALL

Citation : 2013 Latest Caselaw 1053 ALL
Judgement Date : 17 April, 2013

Allahabad High Court
Tejpal Singh vs State Of U.P.& 4 Ors. on 17 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 21082 of 2013
 

 
Petitioner :- Tejpal Singh
 
Respondent :- State Of U.P.& 4 Ors.
 
Petitioner Counsel :- Anoop Mishra
 
Respondent Counsel :- C.S.C.,R.P.Dubey
 

 
Hon'ble Rajes Kumar,J.

Sri R.P. Dubey, learned counsel appearing on behalf of respondent nos. 2 and 3 is directed to seek instruction and may file counter affidavit within two weeks.

List on 6.5.2013.

Order Date :- 17.4.2013

OP

 

 

 
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