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Anand Singh Bhantoo S/O Late Shri ... vs Director Of Education [Higher ...
2013 Latest Caselaw 1048 ALL

Citation : 2013 Latest Caselaw 1048 ALL
Judgement Date : 17 April, 2013

Allahabad High Court
Anand Singh Bhantoo S/O Late Shri ... vs Director Of Education [Higher ... on 17 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3395 of 2009
 

 
Petitioner :- Anand Singh Bhantoo S/O Late Shri Himmat Singh
 
Respondent :- Director Of Education [Higher Education] And Others
 
Petitioner Counsel :- Ghaus Beg
 
Respondent Counsel :- C.S.C.,Diwakar Singh Kaushik,H A B Sinha,R.B.S. Rathore
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for respondent no. 3 prays for and is allowed a week's time to file supplementary affidavit to bring on record the subsequent events which may be relevant for adjudication of the writ petition.

List thereafter.

Order Date :- 17.4.2013

SKS

 

 

 
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