State Of U.P. vs Jhilmit & Others
2013 Latest Caselaw 1047 ALL

Citation : 2013 Latest Caselaw 1047 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

State Of U.P. vs Jhilmit & Others on 17 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 84 of 1991
 

 
Petitioner :- Mohammad Khalik alias Khalid & others
 
Respondent :- Abrar Ahmad & others
 
Petitioner Counsel :- J.A.Azmi,A.N.Mishra
 
Respondent Counsel :- Faheem Ahmad
 

 
Hon'ble Mrs. Sunita Agarwal,J.

List this appeal in the next cause list with correct description of array of parties as "Mohammad Khalik alias Khalid & others vs. Abrar Ahmad & others.

Order Date :- 17.4.2013

P.P.

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