Ram Bahadur Ram vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 1043 ALL

Citation : 2013 Latest Caselaw 1043 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Ram Bahadur Ram vs State Of U.P.& 6 Ors. on 17 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 21136 of 2013
 

 
Petitioner :- Ram Bahadur Ram
 
Respondent :- State Of U.P.& 6 Ors.
 
Petitioner Counsel :- Kirtikar Pande
 
Respondent Counsel :- C.S.C.,Sanjay Chaturvedi
 

 
Hon'ble Rajes Kumar,J.

Sri Sanjay Chaturvedi, Advocate appears on behalf of respondent nos. 3 and 4. Learned Standing Counsel appears on behalf of respondent nos. 1 and 2.

Issue notice to respondent nos. 5, 6 and 7. The petitioner may take steps to serve the respondent nos. 5, 6 and 7 by registered post. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within one week thereafter.

List in the week commencing 20.5.2013.

Order Date :- 17.4.2013

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