Citation : 2013 Latest Caselaw 1042 ALL
Judgement Date : 17 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6450 of 2013 Petitioner :- Rama Shankar Respondent :- State Of U.P. Petitioner Counsel :- C.Dixit Respondent Counsel :- Govt.Advocate Hon'ble Mrs. Jayashree Tiwari,J.
The case is released.
List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.
Order Date :- 17.4.2013
Monika
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