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Kailash Yadav vs State Of U.P.
2013 Latest Caselaw 1041 ALL

Citation : 2013 Latest Caselaw 1041 ALL
Judgement Date : 17 April, 2013

Allahabad High Court
Kailash Yadav vs State Of U.P. on 17 April, 2013
Bench: Vinod Prasad, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7084 of 2010
 

 
Petitioner :- Kailash Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- L.P.Singh,Ajatshatru Pandey
 
Respondent Counsel :- Govt.Advocate,A.K.Ojha,H.C.Mishra
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the appellant is directed to serve the copy of the second bail application to Sri A.K. Ojha, learned counsel for the informant.

As prayed by Sri Ojha he is allowed time for preparation.

List again 29.4.2013.

Order Date :- 17.4.2013

Priyanka

 

 

 
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