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E.S.I. vs Uma Shanker
2013 Latest Caselaw 104 ALL

Citation : 2013 Latest Caselaw 104 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
E.S.I. vs Uma Shanker on 2 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 735 of 1991
 

 
Petitioner :- E.S.I.
 
Respondent :- Uma Shanker
 
Petitioner Counsel :- Rajesh Tewari
 
Respondent Counsel :- Im Tripathi
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list.

Office is directed to send the lower court record.

Order Date :- 2.4.2013

OP

 

 

 
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