Vijay Kumar vs Mata Prasad & Others
2013 Latest Caselaw 1034 ALL

Citation : 2013 Latest Caselaw 1034 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Vijay Kumar vs Mata Prasad & Others on 17 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 797 of 1990
 

 
Petitioner :- Vijay Kumar
 
Respondent :- Mata Prasad & Others
 
Petitioner Counsel :- Anil Srivastava,Ganga Prasad,Gaya Prasad,P.K. Srivastava,S.C. Tripathi,Suresh Chand
 
Respondent Counsel :- Govind Krishna,V.C. Dixit
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Application No.140237 of 2011

List revised. None appears for the applicant.

The application is dismissed for want of prosecution.

Order Date :- 17.4.2013

P.P.

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