Sher Singh vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 1028 ALL

Citation : 2013 Latest Caselaw 1028 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Sher Singh vs State Of U.P.& 4 Ors. on 17 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 21278 of 2013
 

 
Petitioner :- Sher Singh
 
Respondent :- State Of U.P.& 4 Ors.
 
Petitioner Counsel :- Sanjay Kumar Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Respondent nos. 1 to 3 are represented by the learned Standing Counsel.

Issue notice to respondent nos. 4 and 5. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within one week thereafter.

List in the week commencing 20.5.2013.

Order Date :- 17.4.2013

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