State Of U.P. And Others vs Mohd. Hussain And Another
2013 Latest Caselaw 1024 ALL

Citation : 2013 Latest Caselaw 1024 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

State Of U.P. And Others vs Mohd. Hussain And Another on 17 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 130 of 1991
 

 
Petitioner :- State Of U.P. And Others
 
Respondent :- Mohd. Hussain And Another
 
Petitioner Counsel :- A.P. Singh,S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As per office report, notices issued to respondents no. 1 & 2 who remain unserved. Take steps to serve notices to respondents no. 1 & 2 by registered post with A.D. and ordinary process within three weeks.

Order Date :- 17.4.2013

P.P.

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