Chandrika vs State Of U.P.Through The ...
2013 Latest Caselaw 1020 ALL

Citation : 2013 Latest Caselaw 1020 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Chandrika vs State Of U.P.Through The ... on 17 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 715 of 2001
 

 
Petitioner :- Chandrika
 
Respondent :- State Of U.P.Through The Principal Secy,Hom Deptt.Sectt,Lko.
 
Petitioner Counsel :- Salil K.Srivastava,Dharmendra Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list this case on 15.5.2013.

Interim direction is hereby vacated.

Let trial court be informed about vacation of interim direction, through the Registrar of this court

Order Date :- 17.4.2013

A.Nigam

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