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Smt. Manju Srivastava And Another vs State Of U.P. And Others
2012 Latest Caselaw 4640 ALL

Citation : 2012 Latest Caselaw 4640 ALL
Judgement Date : 28 September, 2012

Allahabad High Court
Smt. Manju Srivastava And Another vs State Of U.P. And Others on 28 September, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 38646 of 2004
 

 
Petitioner :- Smt. Manju Srivastava And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dr. Daya Shankar,K.N.Singh,T.B. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Sri A K Yadav, learned counsel for the respondent, has filed counter affidavit, which is taken on record.

Dr. Daya Shankar, learned counsel for the petitioner, may file rejoinder affidavit, if any, in 3 weeks'.

List thereafter showing the name of Sri A K Yadav as counsel for the respondents.

Order Date :- 28.9.2012

Chandra

 

 

 
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