Anand Kumar & Others vs Cane Development Coop. Society ...
2012 Latest Caselaw 4639 ALL

Citation : 2012 Latest Caselaw 4639 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Anand Kumar & Others vs Cane Development Coop. Society ... on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 48242 of 2002
 

 
Petitioner :- Anand Kumar & Others
 
Respondent :- Cane Development Coop. Society Ltd. & Ors.
 
Petitioner Counsel :- Ajay Kumar Sharma,A.A. Ansari,Mohd.A.Ansari,R.Singh,Raj Kumar Singh Yadav,S. Nandan
 
Respondent Counsel :- P.M.N. Singh,Avinash Pandey,S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness of Sri A A Ansari.

List in the next cause list showing the name of Sri Ravindra Singh instead of R. Singh, as one of the counsels for the respondents.

Order Date :- 28.9.2012

Chandra

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